Himachal Pradesh High Court
Avtar Singh Gill vs . State Of H.P. And Others on 7 April, 2022
Bench: Sabina, Satyen Vaidya
.
Avtar Singh Gill vs. State of H.P. and Others CWP No.712 of 2022 07.04.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents/State.
rejoinder.
r to Learned counsel for the petitioner seeks time to file List again on 1.8.2022.
Interim order to continue.
( Sabina ) Judge ( Satyen Vaidya ) April 07, 2022 (KS) Judge ::: Downloaded on - 07/04/2022 20:12:37 :::CIS