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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 2007

(2)Improvements, upgradation or strengthening of existing damaged Black Topped or Non-Black Topped roads by providing sub-base and/or Base courses with or without Black Topping will be deemed as an original work.