Section 3 in Railways Rates Tribunal (Procedure) Regulations, 1990
3. Typographical specifications.-
All pleadings, affidavits and interlocutory applications and copies thereof presented to the Tribunal shall be typewritten, or printed fairly and legibly on substantial white foolscap folio paper, with a left hand margin at least 4 cm wide and a right hand margin about 2.5 cm wide and separate sheets shall be stitched together. The type-script or printing shall be on one side only of the paper, and be divided into paragraphs numbered consecutively. Dates, sums and numbers shall be mentioned expressly in figures.
