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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(6)(a) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(a)For the purpose of sub-clause (5), the share of Contributory Provident Fund of the Managing Committee towards the retirement benefits under the Scheme in respect of each employee shall be deducted from the grant-in-aid amount through book transfer in the concerned treasury.