Supreme Court - Daily Orders
Plastiblends India Limited Through Its ... vs Addl.Commissioner Of Income Tax Range ... on 12 September, 2017
Bench: A.K. Sikri, Ashok Bhushan
1
ITEM NO.102 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).238/2012
PLASTIBLENDS INDIA LIMITED THROUGH
ITS CHAIRMAN AND MANAGING DIRECTOR Appellant(s)
VERSUS
ADDL.COMMISSIONER OF INCOME TAX RANGE 8(2)
MUMBAI & ANR. Respondent(s)
(FOR 07.09.2017 AT THE TOP)
WITH
C.A. No. 540/2012 (IX)
C.A. No. 528/2012 (IX)
C.A. No. 529/2012 (IX)
C.A. No. 531/2012 (IX)
C.A. No. 532/2012 (IX)
C.A. No. 530/2012 (IX)
C.A. No. 535/2012 (IX)
C.A. No. 536/2012 (IX)
C.A. No. 533/2012 (IX)
C.A. No. 534/2012 (IX)
SLP(C) No. 14304/2013 (IX)
C.A. No. 537/2012 (IX)
C.A. No. 538/2012 (IX)
C.A. No. 543/2012 (IX)
C.A. No. 544/2012 (IX)
C.A. No. 541/2012 (IX)
C.A. No. 542/2012 (IX)
C.A. No. 546/2012 (IX)
C.A. No. 545/2012 (IX)
C.A. No. 547/2012 (IX)
C.A. No. 548/2012 (IX)
C.A. No. 539/2012 (IX)
SLP(C) No. 18121/2013 (IX)
C.A. No. 550/2012 (IX)
C.A. No. 549/2012 (IX)
C.A. No. 551/2012 (IX)
SLP(C) No. 20345/2012 (IX)
(and IA No.87033/2017-I A FOR AMENDED CAUSE TITLE)
Signature Not Verified
SLP(C) No. 24318/2012 (IX)
Digitally signed by
BALA PARVATHI
Date: 2017.09.18
SLP(C) No. 24319/2012 (IX)
16:52:17 IST
Reason:
SLP(C) No. 24317/2012 (IX)
C.A. No. 8794/2012 (IX)
C.A. No. 8797/2012 (IX)
C.A. No. 8793/2012 (IX)
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C.A. No. 8795/2012 (IX)
C.A. No. 8792/2012 (IX)
C.A. No. 8796/2012 (IX)
C.A. No. 8798/2012 (IX)
S.L.P.(C)...CC No. 23627/2012 (IX)
SLP(C) No. 1653/2013 (IX)
SLP(C) No. 36425/2016 (IX)
SLP(C) No. 1696/2013 (IX)
SLP(C) No. 11405/2015 (IX)
SLP(C) No. 5068/2013 (IX)
Date : 12-09-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For the appearing Mr. Percy Pardiwalla, Sr. Adv.
Mr. Aurup Dasgupta, Adv.
Mr. Rohan Thawani, Adv.
Ms. Vandana Sehgal, AOR
Mr. Hardeep Singh Anand, Adv.
Mr. Anand Daga, Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Ramani, Adv.
Ms. Niharika, Adv.
For M/s. K J John And Co, AOR
Mr. Nitesh Joshi, Adv.
Mr. Rustom B. Hathikhanawala, AOR
Mr. A.K. Srivastava, Adv.
Mr. Yashak Ahyaru, Adv.
Mr. Arijit Prasad, Adv.
Mr. D.L. Chidananda, Adv.
Mr. T.M. Singh, Adv
Ms. Anil Katiyar, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Sayare Basu Mallik, Adv.
Mr. E. C. Agrawala, AOR
Mr. Vithika Garg, Adv.
Mr. Vijay Kumar, AOR
M/s. Khaitan & Co., AOR
Mr. K. R. Sasiprabhu, AOR
Mr. Somiran Sharma, Adv.
Mr. B. V. Balaram Das, AOR
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UPON hearing the counsel the Court made the following
O R D E R
IN 102 C.A. No. 238/2012 102.1 SLP(C) No. 20345/2012 102.2 SLP(C) No. 24318/2012 102.3 SLP(C) No. 24319/2012 102.4 SLP(C) No. 24317/2012 102.5 C.A. No. 540/2012 102.6 C.A. No. 528/2012 102.7 C.A. No. 529/2012 102.8 C.A. No. 531/2012 102.9 C.A. No. 532/2012 102.10 C.A. No. 530/2012 102.11 C.A. No. 535/2012 102.12 C.A. No. 536/2012 102.13 C.A. No. 533/2012 102.14 C.A. No. 534/2012 102.15 C.A. No. 537/2012 102.16 C.A. No. 538/2012 102.17 C.A. No. 543/2012 102.18 C.A. No. 544/2012 102.19 C.A. No. 541/2012 102.20 C.A. No. 542/2012 102.21 C.A. No. 546/2012 102.22 C.A. No. 545/2012 102.23 C.A. No. 547/2012 102.24 C.A. No. 548/2012 102.25 C.A. No. 539/2012 102.26 C.A. No. 550/2012 102.27 C.A. No. 549/2012 102.28 C.A. No. 551/2012 102.42 SLP (C)No.18121/2013 102.43 SLP (C)No.36425/2016 Amendment of cause title in SLP(C)No.20345/2012 is allowed. Leave granted.
Heard the parties at length. Arguments concluded. Judgment reserved.
IN 102.29. C.A.No. 8794/2012 102.30 C.A.No. 8797/2012 102.31 C.A.No. 8793/2012 102.32 C.A.No. 8795/2012 102.33 C.A.No. 8792/2012 102.34 C.A.No. 8796/2012 4 102.35 C.A.No. 8798/2012 102.36 S.L.P.(C)...CC No.23627/2012 102.37 S.L.P.(C)No.1653/2013 102.38 S.L.P.(C)No.1696/2013 102.39 S.L.P.(C)No.11405/2015 102.40 S.L.P.(C)No.5068/2013 102.41 S.L.P.(C)No.14304/2013 Leave granted.
As these matters raise different issue, list these matters on 19.9.2017.
(B.PARVATHI) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER