Madras High Court
Dr. S.Magesh vs All India Council For Technical ... on 8 April, 2021
Author: R.Mahadevan
Bench: R.Mahadevan
W.P. No. 8735 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 08.04.2021
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
W.P. No. 8735 of 2021
and
W.M.P. No. 9267 of 2021
Dr. S.Magesh ... Petitioner
Vs.
1. All India Council for Technical Education
Represented by its Member Secretary
Nelson Mandala Marg
Vasanth Kunj
New Delhi – 110 070.
2. Saveetha Institute of Medical and Technical Sciences
Represented by its Registrar
Saveetha Nagar, Thandalam
Sriperumbudur Taluk
Kancheepuram District – 602 105.
3. Dr. D.Dhanasekaran
Registrar
Saveetha Institute of Medical and Technical Sciences
Saveetha Nagar, Thandalam
Sriperumbudur Taluk
Kancheepuram District – 602 105.
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W.P. No. 8735 of 2021
4. Dr. Prasanna Sivanandam
Convenor, Enquiry Committee
Saveetha Institute of Medical and Technical Sciences
Saveetha Nagar, Thandalam
Sriperumbudur Taluk
Kancheepuram District – 602 105.
5. Dr. N.Deepa
Member, Enquiry Committee
Saveetha Institute of Medical and Technical Sciences
Saveetha Nagar, Thandalam
Sriperumbudur Taluk
Kancheepuram District – 602 105.
6. Dr. A.Manju
Member, Enquiry Committee
Saveetha Institute of Medical and Technical Sciences
Saveetha Nagar, Thandalam
Sriperumbudur Taluk
Kancheepuram District – 602 105. ... Respondents
Petition filed under Article 226 of the Constitution of India, praying
for issuance of a Writ of Certiorari, calling for the records of the impugned
second show cause notice dated 22.03.2021 issued by the Second and Third
Respondents and quash the same.
For Petitioner : Mr. M.Ramamoorthi
For Respondents : Mr. B.Rabu Manohar (For R1)
ORDER
Mr.B.Rabu Manohar, learned counsel takes notice for the first Respondent. By consent, this writ petition is taken up for final disposal at the time of admission itself.
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2.Challenging the show cause notice dated 22.03.2021 issued by the respondents 2 and 3 on the second occasion, the petitioner has come up with this writ petition.
3.Though the petitioner raised very many grounds in the affidavit filed in support of this writ petition, assailing the second show cause notice issued by the respondents 2 and 3, the learned counsel for the petitioner, on instructions, submitted that subsequent to the filing of this writ petition, the petitioner submitted his reply dated 01.04.2021 to the second show cause notice, which is impugned herein. Hence, it would suffice, if the respondent authorities are directed to consider the same and pass orders, within a reasonable time to be fixed by this Court.
4.In view of the aforesaid subsequent development, this Court directs the respondent authorities to consider the reply dated 01.04.2021 submitted by the petitioner and pass a reasoned order, on merits and in accordance with law, after following the principles of natural justice, within a period of eight (8) weeks from the date of receipt of a copy of this order.
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5.This Writ Petition is disposed of with the above direction.
No costs. Consequently, connected Miscellaneous Petition is closed.
6.Registry is directed to communicate this order to all the respondents, since notice to the respondents is waived off, considering the limited relief granted in this writ petition.
08.04.2021
Index : Yes/No
Internet : Yes/No
Maya
To
1. All India Council for Technical Education Represented by its Member Secretary Nelson Mandala Marg Vasanth Kunj, New Delhi – 110 070.
2. Saveetha Institute of Medical and Technical Sciences Represented by its Registrar Saveetha Nagar, Thandalam Sriperumbudur Taluk Kancheepuram District – 602 105.
3. Dr. D.Dhanasekaran Registrar Saveetha Institute of Medical and Technical Sciences Saveetha Nagar, Thandalam Sriperumbudur Taluk Kancheepuram District – 602 105.
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4. Dr. Prasanna Sivanandam Convenor, Enquiry Committee Saveetha Institute of Medical and Technical Sciences Saveetha Nagar, Thandalam Sriperumbudur Taluk Kancheepuram District – 602 105.
5. Dr. N.Deepa Member, Enquiry Committee Saveetha Institute of Medical and Technical Sciences Saveetha Nagar, Thandalam Sriperumbudur Taluk Kancheepuram District – 602 105.
6. Dr. A.Manju Member, Enquiry Committee Saveetha Institute of Medical and Technical Sciences Saveetha Nagar, Thandalam Sriperumbudur Taluk Kancheepuram District – 602 105.
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Maya W.P. No. 8735 of 2021 and W.M.P. No. 9267 of 2021 Dated : 08.04.2021 6/6 http://www.judis.nic.in