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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Mizoram University Act, 2000

(2)It shall come into force on such [date] [2.7.2001, vide Notification No. S.O. 604(E), dated 29th June, 2001.] as the Central Government may, by notification in the Official Gazette, appoint.