Bombay High Court
Balaji @ Balu Whitener S/O. Baliram ... vs The State Of Maharashtra on 5 December, 2022
Author: R. G. Avachat
Bench: R. G. Avachat
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPEAL NO.320 OF 2016
Balaji @ Balu Whitener s/o
Baliram Solanke ... APPELLANT
VERSUS
The State of Maharashtra ... RESPONDENT
.......
Mr. S.S. Panale, Advocate for appellant
Mr. S.P. Sonpawale, A.P.P. for respondent - State
.......
CORAM : R. G. AVACHAT, AND
R. M. JOSHI, JJ.
DATED : 5th DECEMBER, 2022. PER COURT :
At the request of learned counsel for the appellant, stand over to 12th December 2022.
( R. M. JOSHI, J. ) ( R. G. AVACHAT, J. ) fmp/-::: Uploaded on - 07/12/2022 ::: Downloaded on - 07/12/2022 15:52:15 :::