Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986 3. The Governor is further pleased to order under Section 19 of the said Act that notice of this order shall be given by publication in the Gazette.
