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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(1)(c) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(c)whether in his opinion, such account has been lodged within the time and in the manner required by Rule 47,