Section 56(2)(a) in Andhra Pradesh Chit Funds Act, 1971

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(2)(a) in Andhra Pradesh Chit Funds Act, 1971

(a)who does not file the chit agreement under Section 6 or a copy of any document under section 11, sub-section 2 of Section 20, sub-section (2) of Section 21, Section 29 or Section 32 within the period specified for such filing or within the further time allowed under Section 55 for such filing ; or

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State of Andhra Pradesh - Subsection

Section 56(2)(a) in Andhra Pradesh Chit Funds Act, 1971