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Union of India - Section

Section 8 in Airports Authority of India (Management of Airports) Regulations, 2003

8. "Competent Authority" means in relation to exercise of any power, the Authority, the Chairperson, and any member authorised by the Chairperson, Airport Director or Controller of Aerodrome or In charge of any Airport or civil enclave or any other officer specified by the Chairperson in that behalf;