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Orissa High Court

Sayed Rajab Alli vs State Of Odisha & Others .... Opp. ... on 1 August, 2024

Bench: S.K. Sahoo, Chittaranjan Dash

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         WP(C) No. 42165 of 2023

                                        Sayed Rajab Alli                    ....             Petitioner
                                                                                                None
                                                              -versus-
                                        State of Odisha & others       ....               Opp. Parties
                                                                             Mr. Rajesh Tripathy,
                                                                           Addl. Standing Counsel

                                                    CORAM:
                                        THE HON'BLE MR. JUSTICE S.K. SAHOO
                        THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                                                  ORDER

Order No. 01.08.2024

01. 1. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

2. None appears on behalf of the Petitioner on call.

3. List this matter in the week commencing from 12.08.2024.

(S.K. Sahoo) Judge (Chittaranjan Dash) Judge Signature NotA.K. Verified Pradhan/ Bijay Digitally Signed Signed by: BIJAY KETAN SAHOO Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 02-Aug-2024 16:29:19