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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(b)the gear, operated from above a bulkhead deck for operating any sliding water-tight door fitted in the bulkhead of a machinery space, shall be situated outside the machinery space unless such a position is inconsistent with the efficient arrangements of the necessary gearing;