Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Arunachal Pradesh - Subsection Section 111(2) in Arunachal Pradesh Panchayat Raj Act, 1997 (2)A person absenting himself temporarily from his place of ordinary residence shall not,. by reason thereof, cease to be ordinarily resident therein.
