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State of Jharkhand - Section

Section 423 in Bihar Education Code, 1961

423. School clubs and societies.

- No club or society may be started or maintained in any Government or aided school without the approval of the Headmaster/Principal as honorary members of all such school clubs and societies and will be required to interest themselves in their progress and welfare. No person who is not at the time a member of the school may be a member of any such club or society or attend meetings of such save at the invitation of a person authorised by the Headmaster or the Principal.