Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Andhra Pradesh - Subsection Section 53(2) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 (2)All the public and other sewers which are vested in the Board are hereafter in this, Act referred to as Board sewers.
