Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 342(2)] [Section 342] [Entire Act] State of Uttar Pradesh - Subsection Section 342(2)(e) in Uttar Pradesh Municipal Corporation Act, 1959 (e)the conditions on which loans may be granted out of the Corporation Fund for building and the form of application for such loans.