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State of Assam - Section

Section 71 in Assam Excise Rules, 1945

71. Accounts of all liquors, and colouring and flavouring substances to be kept.

- Correct accounts of all liquors and colouring and flavouring substances in the warehouse or godown shall be maintained by the licensee in such forms as may be prescribed by the Excise Commissioner. The accounts shall remain in the custody of the Excise officer-in-charge who shall check them at the end of each day's work.