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[Cites 0, Cited by 0] [Section 163(1)] [Section 163] [Entire Act]

State of Assam - Subsection

Section 163(1)(b) in Gauhati Municipal Corporation Act, 1971

(b)As to the measurements or dimensions of such land or building or of any portion thereof and the rent, if any, obtained from such land or building or any portion thereof, and