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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(1)(i) in Haryana Panchayati Raj Act, 1994

(i)removes, displaces or makes any alteration in or interferes with any pavement, gutter, public street, fence, wall or post thereof, lamp-post or bracket thereof, direction-post, stand-post, hydrant or other property of Gram Panchayat ;