Madhya Pradesh High Court
Nathuram Sahu vs The Municipal Council Damoh on 24 July, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 RP-641-2020 The High Court Of Madhya Pradesh RP-641-2020 (NATHURAM SAHU Vs THE MUNICIPAL COUNCIL DAMOH) 1 Jabalpur, Dated : 24-07-2020 Heard through Video Conferencing. List the case along with the record of M.P. No.1692/2017.
(VISHAL DHAGAT)
JUDGE
Tabish
Signature
SAN Not
Verified
Digitally signed by
MOHD TABISH
KHAN
Date: 2020.07.24
19:17:18 IST