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[Cites 0, Cited by 0] [Section 24E] [Entire Act]

State of Rajasthan - Subsection

Section 24E(4) in University of Rajasthan Act, 1946

(4)The Faculties of Engineering and Technology, Medicine and Pharmaceutics and Education shall have one Board each. The number of members in the Board of Studies relating to the Faculty of Education shall not exceed five and in each or the other two Boards, eleven.