Section 10(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010
(b)The Deputy Registrar (Dairying) shall dispose of appeal within a period of three months from the date of filing of appeal, after giving reasonable opportunities to the aggrieved society / member to make their representation. The order passed by the Deputy Registrar (Dairying) shall be final.
