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[Cites 0, Cited by 0] [Section 101(6)] [Section 101] [Entire Act]

State of Haryana - Subsection

Section 101(6)(i) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(i)have the power to seize the mineral along with such carrier in transit;