Madhya Pradesh High Court
Varsha Namdev vs Life Insurance Corporation Of India on 26 December, 2017
THE HIGH COURT OF MADHYA PRADESH WP-23486-2017 sh (VARSHA NAMDEV Vs LIFE INSURANCE CORPORATION OF INDIA) e 1 ad Jabalpur, Dated : 26-12-2017 Pr As prayed by Mr. Paresh Pareek, learned counsel for the petitioner, list this matter on 28.12.2017.
a hy (SUJOY PAUL) ad JUDGE M of s@if rt Digitally signed by SAIFAN KHAN ou Date: 2017.12.28 14:34:06 +05'30' C h ig H