Section 74 in Bhakta Kavi Narsinh Mehta University Act, 2015
74. Prohibition of membership.
- Notwithstanding anything contained in the Saurashtra University Act, 1965,(Gujarat 39 of 1965.) no member, other than an ex-officio member of any of the authorities of the Saurashtra University shall be eligible to become a member of any of the authorities of the University established under this Act till such member has completed his term or has resigned from his office.
