Supreme Court - Daily Orders
Central Bureau Of Investigation vs Anuj Pandey on 11 May, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.26 COURT NO.5 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
7831/2015
(Arising out of impugned final judgment and order dated 15/05/2014
in CRR No. 1640/2014 passed by the High Court of Calcutta)
CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
ANUJ PANDEY Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 11/05/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Buddy A. Ranganadham, Adv.
Ms. Binu Tamta, Adv.
Mr. B. Raghunath, Adv.
Mr. B.V. Balaram Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice returnable within six weeks. Tag with SLP (Crl) No.3611 of 2015. Signature Not Verified Digitally signed by (Gulshan Kumar Arora) (H.S. Parasher) Gulshan Kumar Arora Date: 2015.05.11 16:30:02 IST Court Master Court Master Reason: