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Supreme Court - Daily Orders

Central Bureau Of Investigation vs Anuj Pandey on 11 May, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.26                              COURT NO.5                  SECTION IIB

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                     No(s).
  7831/2015

  (Arising out of impugned final judgment and order dated 15/05/2014
  in CRR No. 1640/2014 passed by the High Court of Calcutta)

  CENTRAL BUREAU OF INVESTIGATION                                      Petitioner(s)

                                                 VERSUS

  ANUJ PANDEY                                                          Respondent(s)

  (with appln. (s) for c/delay in filing SLP and c/delay in refiling
  SLP and office report)


  Date : 11/05/2015 This petition was called on for hearing today.


  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Petitioner(s)                Mr.   Maninder Singh, ASG
                                   Mr.   Buddy A. Ranganadham, Adv.
                                   Ms.   Binu Tamta, Adv.
                                   Mr.   B. Raghunath, Adv.
                                   Mr.   B.V. Balaram Das, AOR


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice returnable within six weeks. Tag with SLP (Crl) No.3611 of 2015. Signature Not Verified Digitally signed by (Gulshan Kumar Arora) (H.S. Parasher) Gulshan Kumar Arora Date: 2015.05.11 16:30:02 IST Court Master Court Master Reason: