Section 3(1)(b) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

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State of Odisha - Subsection

Section 3(1)(b) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(b)each variety of rice conforming to specifications purchased or otherwise acquired by him for purpose of sale from persons other than a miller or dealer.

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State of Odisha - Subsection

Section 3(1)(b) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982