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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(2)(e) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(e)Where there is no owner for a heritage structure the Director may by notification in the Telangana Gazette to assume the guardianship of the monument;