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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(2)(c) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(c)enter his name and address in the list of challenged votes in Form 13; and