Section 7(2) in Tamil Nadu Ministers Travelling Allowance Rules, 1951
(2)A Minister may also draw, in addition, a daily allowance at the rate of [fifty rupees per day for days spent on the journey] [Vide G.O. Ms.No. 518, Public (Establishment-I), dated the 27th March 1984 (with effect from 1st April 1984).], including days of halt.
