Supreme Court - Daily Orders
Dileep Kumar @ Deepu @ Deepak Meena vs The State Of Rajasthan on 13 January, 2023
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.1741 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 9458/2022
DILEEP KUMAR @ DEEPU @ DEEPAK MEENA Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ANR. Respondent(s)
Date : 13-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
[IN CHAMBERS]
For Petitioner(s) Mr. Abhishek Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is a delay of 18 days in filing the proof of service of SLP on Caveator. In the interest of justice, the delay is condoned.
(KRITIKA TIWARI) (V.M. Bhatnagar)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2023.01.14
13:19:37 IST
Reason: