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Supreme Court - Daily Orders

Dileep Kumar @ Deepu @ Deepak Meena vs The State Of Rajasthan on 13 January, 2023

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

     ITEM NO.1741                              COURT NO.11                 SECTION II

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (Crl.) No. 9458/2022

     DILEEP KUMAR @ DEEPU @ DEEPAK MEENA                                Petitioner(s)

                                                   VERSUS

     THE STATE OF RAJASTHAN & ANR.                                      Respondent(s)


     Date : 13-01-2023 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                                              [IN CHAMBERS]

     For Petitioner(s)                 Mr. Abhishek Gupta, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

There is a delay of 18 days in filing the proof of service of SLP on Caveator. In the interest of justice, the delay is condoned.

     (KRITIKA TIWARI)                                                  (V.M. Bhatnagar)
     SENIOR PERSONAL ASSISTANT                                       ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
Indu Marwah
Date: 2023.01.14
13:19:37 IST
Reason: