Madhya Pradesh High Court
Dr. Ravindra Nath Agrawal vs Shri R M Joshi Registrar on 14 January, 2020
Author: Mohammed Fahim Anwar
Bench: Mohammed Fahim Anwar
1 CONC-9-2020
The High Court Of Madhya Pradesh
CONC-9-2020
(DR. RAVINDRA NATH AGRAWAL Vs SHRI R M JOSHI REGISTRAR)
1
Jabalpur, Dated : 14-01-2020
Shri S. Agrawal, learned counsel for the petitioner.
Let notice be issued to the respondents on payment of process fee
within seven days by ordinary mode as well as by registered A/D mode.
Notices be made returnable within four weeks. List thereafter.
(MOHD. FAHIM ANWAR) JUDGE manju Digitally signed by MANJU CHOUKSEY Date: 16/01/2020 16:10:17