Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(1) in Andhra Pradesh Education Act, 1982 (1)The age of a child, for the purpose of this Act shall be computed in terms of years completed by the child on or before the first day of the academic year.
