Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Tamil Nadu Cotton Control Act, 1952 6. Confiscation. - All cotton in respect of which an offence has been committed under this Act or any rule made thereunder and every box, receptacle, package or covering containing such cotton shall be liable to confiscation.
