Delhi High Court - Orders
Shivangi And Ors vs The State Of Nct Of Delhi And Anr on 6 September, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4588/2023 and CRL.M.A. 17543/2023
SHIVANGI AND ORS ..... Petitioners
Through: Mr. Gaurav Jain, Mr. Jaivir Singh,
Adv.
versus
THE STATE OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Hemant Mehla, APP for the
State.
Mr. Sanjeet K. Trivedi, Mr. Hemant
Gupta, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 06.09.2023 Learned counsel for the petitioner submits that he has received the reply today morning.
Learned counsel seeks some time to file the rejoinder. Let the rejoinder be filed within 4 weeks. List on 21.03.2024.
DINESH KUMAR SHARMA, J SEPTEMBER 06, 2023/AR..
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:19:05