Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act] Union of India - Subsection Section 24(4)(i) in The Special Economic Zones (Customs Procedures) Regulations, 2003 (i)the zone unit shall account for the laptop computers or video projection system in their inventory after import or local procurement;