Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The Companies (Accounting Standards) Rules, 2006 (2)The Accounting Standards shall be applied in the preparation of [* * *] [Omitted 'General Purpose' by Notification No. G.S.R. 364(E), dated 30.3.2016 (w.e.f. 7.12.2006).] Financial Statements.
