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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(1)(iii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(iii)if the number of candidates duly nominated exceeds the number of seat(s) to be filled in a ward or Constituency, votes shall be taken for filling the vacancies in the manner provided by these rules.