Section 27(1) in Tamil Nadu Transparency In Tenders Rules, 2000
(1)Subject to the provision of [ sections 13 and 14 of the Act] [Substituted. [TNGGE No.345 / 11-12-2012 (No.SRO.A-36(a)/2012) - G.O.Ms.No.425 / 11th December, 2012].], the Tender Inviting Authority shall ensure the confidentiality of the process of tender evaluation until orders on the tenders are passed.
