Chattisgarh High Court
Ragini Jaiswal vs State Of Chhattisgarh 28 Wps/3732/2018 ... on 18 May, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No.3711 of 2018
Jai Prakash Jaiswal Vs. State of Chhattisgarh
WPS Nos. 3720,3724,3729 and 3732 of 2018
18/05/2018 Shri Rajeev Shrivastava, Advocate for the petitioner.
Shri SP Kale, Dy. A.G. accepts notice on behalf of respondents No.1&2
and Shri Ghanshyam Patel, Advocate, accepts notice on behalf of respondents No.3&4.
Let reply be filed by the respondents positively within a period of four weeks.
List along with WPS No. 2540 of 2018 on 24.07.2018. Meanwhile, if reply is filed by the respondents, the petitioner may also file their rejoinder.
Sd/-
(P. Sam Koshy) Judge Inder