Section 137(1)(e) in The Sikh Gurdwaras Act, 1925

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Union of India - Subsection

Section 137(1)(e) in The Sikh Gurdwaras Act, 1925

(e)the jewells, gold, silver, precious stones, vessels and utensils and other moveable property belonging to the gurdwara with their estimated value; and

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Union of India - Subsection

Section 137(1)(e) in The Sikh Gurdwaras Act, 1925