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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(1) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(1)No college in the State imparting education in health sciences shall, save with the consent of the University and the sanction of the Government, be associated with or seek admission to any privileges of any other university in India or abroad.