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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(xxv) in The Punjab Village Common Lands (Regulation) Rules, 1964

(xxv)Leasing out for cultivation; [-] [Words 'or' omitted by the Punjab Notification No. GSR 58/PA/18/61/section 15/Amendment (2)67 dated 18.7.1967.]