Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(2) in Tamil Nadu Panchayats (Elections) Rules, 1995

(2)The ballot paper shall be assigned serial number and signed by the Returning Officer at the appropriate place and also on the reverse side before being handed over to the Ward members, for voting.