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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(vi) in Revenue Standing Orders Relating to Forest Settlement

(vi)The map with the record of measurement may then, if necessary, be sent back to the Survey Office to be checked and reduced to the 8 inch scale, and it will finally be returned to the District Forest Officer.