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[Cites 0, Cited by 0] [Section 49(8)] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(8)(vii) in Gujarat Sales Tax Act, 1969

(vii)Sales of goods to the duly accredited representatives of CARE India (Co-operative for American Relief Everywhere, Incorporated), if the accredited representative furnishes to the selling dealer a certificate in the prescribed form declaring inter alia that the goods are purchased by CARE India for distribution in India free of cost.