Bombay High Court
Arsh Ashque Rasul Sayyad vs The State Of Maharashtra Thr Pso ... on 23 February, 2026
4-APL-192-2026.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION NO. 192 OF 2026
ARSH ASHQUE RASUL SAYYAD
Vs.
THE STATE OF MAHARASHTRA THR PSO
BELTARODI TAHSIL NAGPUR DIST NAGPUR
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr. Gurpreet Singh H. Chandok, Advocate for the Applicant.
Mr. M. J. Khan, APP for Respondent No.1/State.
CORAM : PRAVIN S. PATIL, J.
DATE : 23rd FEBRUARY, 2026.
1. Heard.
2. Issue notice to the non-applicant No.2, returnable after four weeks.
3. Learned APP waives service of notice for non-applicant No.1.
(PRAVIN S. PATIL, J.) MJ Jadhav