Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Andhra Pradesh - Subsection Section 20(7) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006 (7)If the licensee requires stopping work of any still on technical ground, he may do so with the permission of the distillery Officer.
